NATESAN Vs. K M ARUMUGAM

Referred Judgements :-

POPPATLAL SHAH V. STATE OF MADRAS [REFERRED]
RAJ KRISHNA V. BONOD KANUNGO [REFERRED]
STATE OF BIHAR V. HIRA LAL KEJRIWAL [REFERRED]
STATE OF W.B.,V. UNION OF INDIA [REFERRED]
STATE OF UTTAR PRADESH V. VIJAY ANAND MAHARAJ [REFERRED]
NAMAMAL V. RADHEY SHYAM [REFERRED]
COMMISSIONER OF SALES TAX V. MANGAL SEN SHYAMLAL [REFERRED]
KU.SONIA BHATIA V. STATE OF U.P.,AND OTHERS [REFERRED]
RESERVE BANK OF INDIA V. PEERLESS G.F.,& CO.,LTD. [REFERRED]
HARGOVIND DAS K.JOSHI V. COLLECTOR OF CUSTOMS AND OTHERS [REFERRED]
STATE OF KARNATAKA VS. L.MUNISWAMY [REFERRED]
M.KRISHNA REDDY VS. STATE,DSP,HYDERABAD [REFERRED]
STATE OF MAHARASHTRA AND OTHERS VS. SOM NATH THAPA AND OTHERS [REFERRED]
RAVINDER SINGH VS. JANMEJA SINGH [REFERRED]
NATIONAL INSURANCE CO. LTD.,V. KESHAV BAHADUR [REFERRED]
AERO TRADERS PVT. LTD.,V. RAVINDER KUMAR SURI [REFERRED]
A.N.ROY COMMISSIONER OF POLICE V. SURESH SHAM SINGH [REFERRED]
SAMYANATHAN MURUGESAN V. COMMISSIONER OF CUSTOMS (AIR) [REFERRED]
STATE OF M.P. VS. MOHANLAL SONI [REFERRED]
SHEORAJ SINGH AHLAWAT AND OTHERS VS. STATE OF U.P. AND OTHERS [REFERRED]
SHAILESH JASVANTBHAI & ANOTHER VS. STATE OF GUJARAT & OTHERS [REFERRED]
T C BASAPPA VS. T NAGAPPA [REFERRED]
SHEIKH MOHAMMAD OMER VS. COLLECTOR OF CUSTOMS CALCUTTA [REFERRED]
SANT RAJ VS. O P SINGLA [REFERRED]
AZHAR HUSAIN VS. RAJIV GANDHI [REFERRED]
BALASINOR NAGRIK COOPERATIVE BANK LIMITED VS. BABUBHAI SHANKERLAL PANDYA [REFERRED]
STATE OF UTTAR PRADESH VS. BRAHM DATT SHARMA [REFERRED]
FASIH CHAUDHARY VS. DIRECTOR GENERAL DOORDARSHAN [REFERRED]
U P STATE ROAD TRANSPORT CORPORATION VS. MOHAMMAD ISMAIL [REFERRED]
BANGALORE MEDICAL TRUST VS. B S MUDDAPPA [REFERRED]
UNION OF INDIA VS. JAIN SHUDH VANASPATI [REFERRED]
UNION OF INDIA VS. A N SAXENA [REFERRED]
N K BAPNA VS. UNION OF INDIA [REFERRED]
DHANANJOY CHATTERJEE ALIAS DHANA VS. STATE OF WEST BENGAL [REFERRED]
UNION OF INDIA VS. UPENDRA SINGH [REFERRED]
EXECUTIVE ENGINEER BIHAR STATE HOUSING BOARD VS. RAMESH KUMAR SINGH [REFERRED]
GAJRAJ SINGH VS. STATE TRANSPORT APPELLATE TRIBUNAL [REFERRED]
SHIV SAGAR TIWARI VS. UNION OF INDIA [REFERRED]
ALUMINIUM INDUSTRIES LIMITED VS. COLLECTOR OF CENTRAL EXCISE BHUBANESWAR [REFERRED]
VINEETNARAIN VS. UNION OF INDIA [REFERRED]
COMMISSIONER OF INCOME TAX MADRAS VS. URMILA RAMESH [REFERRED]
GARG WOOLLEN MILLS PRIVATE LIMITED VS. ADDITIONAL COLLECTOR OF CUSTOMS NEW DELHI [REFERRED]
A P AGGARWAL VS. GOVERNMENT OF N C T OF DELHI [REFERRED]
V NARAYANASWAMY VS. C P THIRUNAVUKKARASU [REFERRED]
ULAGAPPA VS. DIVISION COMMISSIONER MYSORE [REFERRED]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [REFERRED]
OM PRAKASH BHATIA VS. COMMISSIONER OF CUSTOMS NEW DELHI [REFERRED]
BALRAM KUMAWAT VS. UNION OF INDIA [REFERRED]
STATE OF GUJARAT VS. SALIMBHAI ABDULGAFFAR SHAIKH [REFERRED]
P T RAJAN VS. T P M SAHIR [REFERRED]
RAMANAND YADAV VS. PRABHU NATH JHA [REFERRED]
UNION OF INDIA VS. KULDEEP SINGH [REFERRED]
SPECIAL DIRECTOR VS. MOHAMMAD GHULAM GHOUSE [REFERRED]
STATE OF N C T OF DELHI VS. SANJEEVALIASBITTOO [REFERRED]
ASHOK LANKA VS. RISHI DIXIT [REFERRED]
RELIANCE AIRPORT DEVLOPERS PVT LTD VS. AIRPORT AUTHORITY OF INDIA [REFERRED]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED]
VISITOR VS. K S MISRA [REFERRED]
ONKAR NATH MISHRA VS. STATE NCT OF DELHI [REFERRED]
SILVEY VS. ARUN VARGHESE [REFERRED]
GLOBAL ENERGY LTD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED]
COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI VS. M AMBALAL AND CO [REFERRED]
JAIN SHUDH VANASPATI LTD VS. UNION OF INDIA [REFERRED]
SHAIK JAMAL BASHA VS. GOVERNMENT OF INDIA NEW DELHI [REFERRED]
GYANCHAND JAIN VS. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS [REFERRED]
Commissioner of Customs VS. Uma Shankar Verma [REFERRED]
SARAMA DAS VS. BHUTNATH GHORUI [REFERRED]
ABDUL RAZAK VS. UNION OF INDIA [REFERRED]
COMMISSIONER OF CUSTOMS AIR VS. SAMYNATHAN MURUGESAN [REFERRED]
COMMISSIONER OF CUSTOMS VS. BRINDA ENTERPRISES [REFERRED]
T ELAVARASAN VS. COMMISSIONER OF CUSTOMS [REFERRED]
AIYAKANNU VS. JOINT COMMISSIONER OF CUSTOMS AIRPORT CUSTOMS HOUSE [REFERRED]
AMIT KAPOOR VS. RAMESH CHANDER [REFERRED]
FIRST TRACK TRADERS VS. COMMISSIONER OF CUSTOMS [REFERRED]
DURAIMURUGAN VS. STATE [REFERRED]
UNION OF INDIA VS. VASAVI CO-OP. HOUSING SOCIETY LTD. [REFERRED]
M/S. CITY OFFICE EQUIPMENTS VS. COMMISSIONER OF CUSTOMS [REFERRED]
ZARINA SIDDIQUI VS. A RAMALINGAM ALIAS R AMARNATHAN [REFERRED]
FORTIS HOSPITAL LTD. VS. COMMISSIONER OF CUSTOMS [REFERRED]
RAJARAM BOHRA VS. UNION OF INDIA [REFERRED]
ASHISH KUMAR CHAURASIA VS. COMMISSIONER, CESTAT [REFERRED]
SHEIK MOHAMMED RAFIQUE AHMED VS. JT./ADDL. C.C., AIRPORT [REFERRED]
COMMISSIONER OF CUSTOMS (AP), MUMBAI VS. ALFRED MENEZES [REFERRED]
PUNNILATHU BAPPU NAVAS VS. UNION OF INDIA [REFERRED]