(1.) This petition has been filed, seeking to quash the case in Crime No. 611 of 2015 on the file of the 1st respondent
(2.) The case of the petitioner is as follows:
(3.) The 1st respondent has filed a counter, by contending as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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