LAWS(MAD)-2016-8-168

INTER CONTINENT SPORTS FRIENDS CLUB Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD.

Decided On August 19, 2016
Inter Continent Sports Friends Club Appellant
V/S
The Managing Director, Tamil Nadu State Marketing Corporation Ltd. Respondents

JUDGEMENT

(1.) Heard both sides.

(2.) Counter of Second Respondent is filed.

(3.) By consent, the main Writ Petition itself is taken up for final disposal.