LAWS(MAD)-2016-8-40

P.SIVARAJ Vs. R.SELVARAJ

Decided On August 01, 2016
P.Sivaraj Appellant
V/S
R.SELVARAJ Respondents

JUDGEMENT

(1.) Challenging the order passed in I.A.No.46 of 2012 in un -numbered A.S.No. of 2012 on the file of the Principal District and Sessions Court, Namakkal, the defendant in O.S.No.1523 of 2002 on the file of the Subordinate Court, Namakkal, has filed the above Civil Revision Petition.

(2.) The respondents 1 and 2 filed the suit in O.S.No.1523 of 2002 for specific performance.

(3.) After contest, the trial Court decreed the suit on 29.07.2011. Aggrieved over the same, the defendant preferred an appeal before the Principal District and Sessions Court, Namakkal with an application in I.A.No.46 of 2012 to condone the delay of 255 days in filing the appeal.