JEEVADHASAN Vs. DISTRICT COLLECTOR

JUDGEMENT

(1.) These Writ Appeals have been filed challenging the orders of the learned Single Judge, dated 10.03.2015 and 21.07.2015, made in W.P.(MD)No.13124 of 2014 and W.P.(MD)No.654 of 2015 respectively.

(2.) Since common issues are involved in the writ appeals, they are heard together and disposed of by this common Judgment.

(3.) The parties are referred to as per their rank in the writ petitions.