G RAJKUMAR Vs. STATE OF TAMIL NADU; DIRECTOR OF COLLEGIATE EDUCATION; K SEKAR; REGIONAL JOINT DIRECTOR OF COLLEGIATE EDUCATION; R RAMASAMY

Referred Judgements :-

TAYLOR VS. TAYLOR [REFERRED]
NAZIR AHMED VS. KING EMPEROR [REFERRED]
GORDHANDAS BHANJI [REFERRED]
TROJAN & CO. VS. RM.N.N. NAGAPPA CHETTIAR [REFERRED]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED]
STATE OF U.P. VS. SINGHARA SINGH [REFERRED]
RIGINA VS. GAMING BOARD EX PARTE BENAIM [REFERRED]
A.K. KRAIPAK AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED]
KESAVA MILLS CO. LTD. AND ANOTHER VS. UNION OF INDIA AND OTHERS [REFERRED]
MOHINDER SINGH GILL V. CHIEF ELECTION COMMISSIONER,NEW DELHI [REFERRED]
SURJIT SINGH VS. HARBANS SINGH [REFERRED]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION CO. (P) LTD. & ANR. [REFERRED]
ANYA VS. UNIVERSITY OF OXFORD [REFERRED]
ALL BENGAL EXCISE LICENSEES ASSOCIATION VS. RAGHABENDRA SINGH & ORS [REFERRED]
GURUNATH MANOHAR PAVASKAR VS. NAGESH SIDDAPPA NAVALGUND [REFERRED]
CHANDRA KISHORE JHA VS. MAHAVIR PRASAD [REFERRED]
DHANANJAYA REDDY VS. STATE OF KARNATAKA [REFERRED]
GUJARAT URJA VIKASH NIGAM LTD VS. ESSAR POWER LTD [REFERRED]
SOMESH TIWARI VS. UNION OF INDIA [REFERRED]
MANOHAR LAL VS. UGRASEN [REFERRED]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [REFERRED]
G RAJAM VS. DIRECTOR OF RURAL DEVELOPMENT [REFERRED]
SHRI ANDAL ALAGAR KALYANA MANDAPAM PRIVATE LIMITED VS. UNION OF INDIA [REFERRED]
SELVI J. JAYALALITHAA VS. STATE OF KARNATAKA [REFERRED]
DIPAK BABARIA VS. STATE OF GUJARAT [REFERRED]
STATE OF PUNJAB AND ORS. VS. BANDEEP SINGH AND ORS. [REFERRED]