(1.) The injured claimants, who are husband and wife have filed the above appeals seeking en
(2.) Heard the learned counsel representing the appellants/claimants.
(3.) Inspite of notice being served and the name of the 3rd respondent printed in the cau
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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