A.RAJAN Vs. THE ASSISTANT GENERAL MANAGER (LAW)

JUDGEMENT

(1.) Heard both sides.

(2.) Counter of Third Respondent is filed.

(3.) According to the Petitioner, while he was working as Reader in Commerce at T.B.M.L. College, Poraiyar, on 31.05.2007, he retired from service voluntarily. Later, he worked as Principal in RVS Arts and Science College, Karaikal and now he is the pensioner. Furthermore, all the Gratuity and commuted pension received after his retirement was deposited in 'Almighty Investment Solution', Karaikudi and 'Max -Pro Marketers Private Limited'.