A.CHECK GLOBAL SOLUTIONS PVT LTD., "SHANTAM" LEVEL III, II/25, DR. VSI ESTATE TARAMANI Vs. THE COMMISSIONER OF CUSTOMS OFFICE OF THE COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX, CHENNAI

JUDGEMENT

(1.) The learned counsel for the petitioner seeks permission of this court to withdraw the writ petition, he has also made an endorsement to that effect.

(2.) In view of the endorsement made by the learned counsel for the petitioner, the writ petition is dismissed as withdrawn. Consequently, connected miscellaneous petition is closed. No costs.