REGENT COMPUTRONICS PVT. LTD.

W S Industries (India) Ltd Appellant

V/S

District Revenue Officer; Revenue Divisional Officer; Thasildar; Perumalswamy; Authorised Officer; Authorised Signatory Respondents

Referred Judgements :-

A.NAJEEBUR RAHMAN VS. DISTRICT REVENUE OFFICER,RAMNAD DISTRICT,RAMNAD [REFERRED]
SHIV DASS VS. UNION OF INDIA [REFERRED]
STATE OF U P VS. MAN MOHAN NATH SINHA [REFERRED]
BHUBANESWAR DEVELOPMENT AUTHORITY VS. ADIKANDA BISWAL [REFERRED]
K UPPUSWAMI NAINAR VS. DISTRICT REVENUE OFFICER THIRUVANNAMALAI [REFERRED]
P N JANAKI VS. KALLI BHASKARAN [REFERRED]
VISHWAS FOOTWEAR COMPANY LTD VS. DISTRICT COLLECTOR KANCHEEPURAM [REFERRED]
C SABESAN CHETTIAR (DECEASED) & OTHERS VS. THE DISTRICT REVENUE OFFICER COIMBATORE DISTRICT & OTHERS [REFERRED]
LAND ACQUISITION OFFICER VS. RANGAMANNAR [REFERRED]
KALINGA MINING CORPORATION VS. UNION OF INDIA [REFERRED]
JT. COLLECTOR RANGA REDDY DIST. VS. D. NARSING RAO [REFERRED]
SELVARAJU VS. THE DISTRICT REVENUE OFFICER, THANJAVUR DISTRICT AND ORS. [REFERRED]

JUDGEMENT

(1.) By consent, the writ petition is taken up for final disposal.

(2.) The petitioner / Company, aggrieved by the impugned proceedings/order of the 1st respondent dated 28.12.2015, in and by which, the mistake committed during Updating Registry [UDR] Scheme in respect of the lands in Survey Nos.73/2, admeasuring to an extent of 0.92.0 Hectares, lands in Survey No.77, admeasuring to an extent of 2.30.0 Hectares came to be rectified and cancelling the sub-division of the lands in Survey Nos.70/1A and 70/1B and ordering sub-division of the land in Survey No.70 as S.No.70/1, admeasuring to an extent of 2.30.5 Hectares, situate at Porur Village, Ambattur Taluk, Tiruvallur District, with a further direction to register the same in the name of the 6th respondent herein, came forward to file this writ petition.

(3.) The relevant facts leading to the filing of this writ petition, briefly narrated, are as follows:-

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W S INDUSTRIES (INDIA) LTD Vs. DISTRICT REVENUE OFFICER; REVENUE DIVISIONAL OFFICER; THASILDAR; PERUMALSWAMY; AUTHORISED OFFICER; AUTHORISED SIGNATORY

Referred Judgements :-

JUDGEMENT

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