P.JEYAKUMAR Vs. THE SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) The writ petition has been filed for issuance of a Writ of Mandamus, directing the respondents herein to grant permission and to provide police protection to conduct the ?Adalum Paadalum? dance programme on 7.6.2016 from 07.00 p.m to 12.00 p.m., in pursuant to the 'Vaikasi Thiruvizha' of Sree Seelaikariamman Thirukoil, situated at A.Pudupatti village, Aariyapattai P.O., Usilampatti Taluk, Madurai District, by considering the petitioner's representation dated 1.6.2016.

(2.) Mr.D.Muruganandam, learned Additional Government Pleader, takes notice for the respondents. By consent, the writ petition itself is taken up for final disposal.

(3.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.