S.SAIBULLAHKHAN Vs. HAIRUNISHA BEEVI

JUDGEMENT

(1.) Heard Mr.V.Sitharanjandas, learned Counsel appearing for the petitioner and Mr.J.Barathan, learned Counsel appearing for the first respondent.

(2.) This Civil Revision Petition is filed challenging the order passed by the learned Subordinate Judge, Ramanathapuram in I.A.No.259 of 2016 in O.S.No.26 of 2008. The third defendant in the suit is the petitioner in this Civil Revision Petition.

(3.) Facts in brief: