LAWS(MAD)-2016-6-48

M.LENIN Vs. THE SUPERINTENDENT OF POLICE

Decided On June 08, 2016
M.Lenin Appellant
V/S
The Superintendent Of Police Respondents

JUDGEMENT

(1.) The writ petition has been filed for issuance of a Writ of Mandamus, directing the respondents to grant permission to conduct Adal Padal programme on 11.06.2016 to be conducted in Malaichamy Temple, Y.Kodikkulam Village, Madurai District and consequently give adequate police protection to the festival by considering the representation by the petitioner dated 03.06.2016.

(2.) Mr.D.Muruganandam, learned Additional Government Pleader, takes notice for the respondents. By consent, the writ petition itself is taken up for final disposal.

(3.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.