REGENT COMPUTRONICS PVT. LTD.

Secretary, Rajiv Gandhi College Of Arts And Science Appellant

V/S

Secretary, State Of Tamil Nadu; Director Of Collegiate Education; Joint Director Of Collegiate Education; Registrar, University Of Madras Respondents

Referred Judgements :-

SECRETARY,IMMACULATE COLLEGE FOR WOMEN,PUDUPALAYAM VS. STATE OF TAMIL NADU REP. BY ITS SECRETARY,DEPARTMENT OF HIGHER EDUCATION AND OTHERS [REFERRED]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED]
SECRETARY, JEYARAJ ANNAPACKIAM COLLEGE FOR WOMEN VS. STATE OF TAMIL NADU [REFERRED]

JUDGEMENT

(1.) The question arise for adjudication in these writ petitions is common. Therefore, both the writ petitions are disposed of by this common order.

(2.) Wp.No.18063/2016:-

(3.) Wp.No.18484/2016:-

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SECRETARY, RAJIV GANDHI COLLEGE OF ARTS AND SCIENCE Vs. SECRETARY, STATE OF TAMIL NADU; DIRECTOR OF COLLEGIATE EDUCATION; JOINT DIRECTOR OF COLLEGIATE EDUCATION; REGISTRAR, UNIVERSITY OF MADRAS

Referred Judgements :-

JUDGEMENT

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