STATE OF TAMIL NADU Vs. T GOPAL

Referred Judgements :-

HARPAL KAUR CHAHAL VS. DIRECTOR PUNJAB INSTRUCTIONS PUNJAB [REFERRED]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED]
UNION OF INDIA VS. A S PILLAI [REFERRED]
STATE OF RAJASTHAN VS. DAYA LAL [REFERRED]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED]
S DHANASEKARAN VS. GOVERNMENT OF TAMIL NADU [REFERRED]
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI VS. THIRU R. GOVINDASWAMY [REFERRED]
THE STATE OF TAMIL NADU REP. BY SECRETARY TO GOVER VS. M. SEENIAMMAL & OTHERS [REFERRED]