(1.) This Second Appeal has been filed by the plaintiff, who lost the case in the first appellate court.
(2.) The plaint averments are as follows :
(3.) The written statement of the defendant in brief is as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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