(1.) These writ petitions have been filed, seeking direction to issue orders in the nature
(2.) The facts leading to these writ petitions in nutshell are as follows :
(3.) Against the common order passed by the Central Administrative Tribunal, Madras Bench
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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