GOVERNMENT OF PUDUCHERRY DEPARTMENT OF CIVIL SUPPLIES AND CONSUMER AFFAIRS Vs. DIRECTOR DEPARTMENT OF CIVIL SUPPLIES AND CONSUMER AFFAIRS; PADMAVATHI MODERN RICE MILL; SATKHI MODERN RICE MIKIL; THILLAI MODERN RICE MILL; PARAMESWARI MODERN RICE MILL; LAKSHMINARAYANA MODERN RICE MILL; PANDURAJGA MODERN RICE MILL; ANGALAPARAMESWARI MOD

Referred Judgements :-

MAHABIR AUTO STORES VS. INDIAN OIL CORPORATION [REFERRED]
KASINKA TRADING VS. UNION OF INDIA [REFERRED]
SHRIJEE SALES CORPORATION VS. UNION OF INDIA [REFERRED]
UNION OF INDIA VS. GODHAWANI BROTHERS [REFERRED]
STATE OF RAJASTHAN VS. MAHAVEER OIL INDUSTRIES [REFERRED]
STATE OF HARYANA VS. MAHABIR VEGETABLE OILS PVT LTD [REFERRED]