(1.) M.P.No. 1 of 2015 is filed under order 23 Rule 1A of Civil Procedure Code for transposing the 2nd respondent in C.M.P.No.2/2012 in S.A.SR.No.4004/2012 as the 2nd petitioner/ 2nd appellant and record him as legal representative of the deceased 1st appellant.
(2.) The brief facts of the case are as follows:
(3.) This application is opposed by the respondent by filing a counter affidavit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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