A.RAISA NASRIN Vs. A.S.BILAL

JUDGEMENT

(1.) This Transfer Civil Miscellaneous Petition is filed seeking for transfer of G.W.O.P.No.524 of 2016 from the file of the III Additional Family Court, Chennai to the file of Family Court, Sivagangai.

(2.) The respective counsels both for the petitioner and the respondent are heard.

(3.) The petitioner is the wife of the respondent. The marriage between them was solemnized on 27.12.2009 as per the Islamic rituals and customs. Out of the wedlock, a female child was born on 07.10.2010.