MALABAR DIAMOND GALLERY PVT. LTD. REPRESENTED BY ITS DIRECTOR MR.SHAFEEKH Vs. THE ADDITIONAL DIRECTOR GENERAL DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI ZONAL UNIT NO.117, GOPALA KRISHNA ROAD, T.NAGAR CHENNAI

Referred Judgements :-

VISITOR AMU V. K.S. MISRA [REFERRED TO]
POPPATLAL SHAH PARTNER OF MESSRS INDO MALAYAN TRADING CO THE UNION OF INDIA VS. STATE OF MADRAS [REFERRED TO]
RAJ KRUSHNA BOSE VS. BINOD KANUNGO [REFERRED TO]
STATE OF BIHAR VS. HIRA LAL KEJRIWAL [REFERRED TO]
STATE OF UTTAR PRADESH VS. VIJAY ANAND MAHARAJ [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
SHEIKH MOHAMMAD OMER VS. COLLECTOR OF CUSTOMS CALCUTTA [REFERRED TO]
SHEIKH MOHAMMAD OMER VS. COLLECTOR OF CUSTOMS CALCUTTA [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MANGAL SEN SHYAM LAL BHAGWAN INDUSTRIES [REFERRED TO]
KM SONIA BHATIA VS. STATE OF UTTAR PRADESH [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
N K BAPNA VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. LEXUS EXPORTS PRIVATE LIMITED [REFERRED TO]
OM PRAKASH BHATIA VS. COMMISSIONER OF CUSTOMS NEW DELHI [REFERRED TO]
BALRAM KUMAWAT VS. UNION OF INDIA [REFERRED TO]
STATE OF GUJARAT VS. SALIMBHAI ABDULGAFFAR SHAIKH [REFERRED TO]
P T RAJAN VS. T P M SAHIR [REFERRED TO]
ASHOK LANKA VS. RISHI DIXIT [REFERRED TO]
A N ROY COMMISSIONER OF POLICE VS. SURESH SHARMA SINGH [REFERRED TO]
COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI VS. M AMBALAL AND CO [REFERRED TO]
JAIN SHUDH VANASPATI LTD VS. UNION OF INDIA [REFERRED TO]
NAVSHAKTI INDUSTRIES PVT LTD VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
SHAIK JAMAL BASHA VS. GOVERNMENT OF INDIA NEW DELHI [REFERRED TO]
SOUTHERN SPRINGS AND WIRE PRODUCTS VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
ABDUL RAZAK VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF CUSTOMS AIR VS. SAMYNATHAN MURUGESAN [REFERRED TO]
COMMISSIONER OF CUSTOMS VS. BRINDA ENTERPRISES [REFERRED TO]
NAMAMAL VS. RADHEY SHYAM [REFERRED TO]
FIRST TRACK TRADERS VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
M/S. CITY OFFICE EQUIPMENTS VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
ASHISH KUMAR CHAURASIA VS. COMMISSIONER, CESTAT [REFERRED TO]
SHEIK MOHAMMED RAFIQUE AHMED VS. JT./ADDL. C.C., AIRPORT [REFERRED TO]