LAWS(MAD)-2016-11-265

PUMA SPORTS INDIA PVT. LTD., NO.509, CMH ROAD, BENGALURU Vs. MR. SYED LAYAKL ALI, AUTHORISED REPRESENTATIVE (CEO) M/S.QUINTESSENTIAL DESIGNS INDIA PVT. LTD.

Decided On November 07, 2016
Puma Sports India Pvt. Ltd., No.509, Cmh Road, Bengaluru Appellant
V/S
Mr. Syed Layakl Ali, Authorised Representative (Ceo) M/S.Quintessential Designs India Pvt. Ltd. Respondents

JUDGEMENT

(1.) Both the Criminal revisions are directed against the order passed by the learned Chief Metropolitan Magistrate, Egmore @ Allikulam, Chennai made in MP.No.6795 of 2016 dated 14.12.2015.

(2.) Both the criminal revisions are preferred against the order passed by the learned Chief Metropolitan Magistrate, Egmore @ Allikulam, Chennai, on the complaint given by the respondent/complainant in MP.No.6795 of 2016 filed under Section 156(3) r/w.190 Cr.PC.

(3.) The order dated 14.12.2015 passed by the learned Chief Metropolitan Magistrate, Egmore, Chennai which reads as follows:-