S.DIWAKAR Vs. THE COMMISSIONER OF POLICE

JUDGEMENT

(1.) When this matter came up for hearing before R.Mala, J., on 21.03.2016, the following order was passed:

(2.) Pursuant to the said order, Mr.S.Parthasarathy, Appeal Examiner submitted his explanation dated 28.03.2016, which is as follows:

(3.) The above explanation is accepted and further action against Mr.S.Parthasarathy, Appeal Examiner, is dropped. If the petitioner misbehaves with the staff in the Registry, the concerned Officer is advised to send a written report to the Registrar -General, who in turn shall forward the complaint to the Tamil Nadu Bar Council for disciplinary action.