THE COMMISSIONER, CORPORATION OF CHENNAI RIPPON BUILDINGS CHENNAI Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT FORT ST. GEORGE CHENNAI

Referred Judgements :-

RYLANDS V. FLETCHER [REFERRED TO]
GREENOCK CORPN. V. CALIDONIAN RAILWAY [REFERRED TO]
BROWN V. HARRISON [REFERRED TO]
CHAIRMAN,GRID CORPORATION OF ORISSA LTD.,V. SUKAMANI DAS [REFERRED TO]
NIRMALA THIRUNAVUKKARASU V. TAMIL NADU ELECTRICITY BOARD [REFERRED TO]
QUINN V. SCOTT [REFERRED TO]
MCD V. ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY [REFERRED TO]
S. PARAMASIVAM ACHARI V. THE HEAD MASTER GOVT. HIGH SCHOOL,AMUR,MUSIRI TALUK,TRICHY DISTRICT [REFERRED TO]
V. RAMAR V. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES [REFERRED TO]
STATE OF RAJASTHAN VS. VIDHYAWATI [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI VS. SUBHAGWANTI [REFERRED TO]
C K SUBRAMANIA IYER VS. T KUNHIKUTTAN NAIR [REFERRED TO]
MINU B MEHTA VS. BALKRISHNA RAMCHANDRA NAYAN [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
KUMARI VS. STATE OF TAMIL NADU [REFERRED TO]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [REFERRED TO]
U P STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED VS. CHANDRA BHAN DUBEY [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. SUSHILA DEVI [REFERRED TO]
CHAIRMAN RAILWAY BOARD VS. CHANDRIMA DAS [REFERRED TO]
PARVATI DEVI VS. COMMISSIONER OF POLICE DELHI [REFERRED TO]
NATH BROS EXIM INTERNATIONAL LIMITED VS. BEST ROADWAYS LIMITED [REFERRED TO]
TAMILNADU ELECTRICITY BOARD VS. SUMATHI [REFERRED TO]
M S GREWAL VS. DEEP CHAND SOOD [REFERRED TO]
M P ELECTRICITY BOARD VS. SHAIL KUMARI [REFERRED TO]
RABINDRA NATH GHOSAL VS. UNIVERSITY OF CALCUTTA [REFERRED TO]
RESHMA KUMARI VS. MADAN MOHAN [REFERRED TO]
EUREKA FORBES LIMITED VS. ALLAHABAD BANK [REFERRED TO]
P S SOMANATHAN VS. DISTRICT INSURANCE OFFICER [REFERRED TO]
DELHI JAL BOARD VS. NATIONAL CAMPAIGN [REFERRED TO]
IBRAHIM VS. RAJU [REFERRED TO]
S K SHANGRING LAMKANG VS. STATE OF MANIPUR [REFERRED TO]
TAJ SINGH ALIAS SINGH VS. MADHYA PRADESH STATE ROAD TRAN CORPN [REFERRED TO]
A KRISHNA PATRA VS. ORISSA STATE ELECTRICITY BOARD [REFERRED TO]
RUSHI PRUSTI VS. ORISSA STATE ELECTRICITY BOARD [REFERRED TO]
GENERAL TRADERS LTD VS. PIERCE LESLIE INDIA LTD [REFERRED TO]
SUSANTA SAMANTA VS. W B S E B [REFERRED TO]
D MATSA GANDHI VS. TAMIL NADU SLUM CLEARANCE BOARD [REFERRED TO]
R DHANALAKSHMI VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU MADRAS VS. MRS R SELVAM [REFERRED TO]
C THEKKARNALAI VS. STATE OF TAMIL NADU [REFERRED TO]
LAKSHMANA NAIDU VS. ANGAMMAL [REFERRED TO]
SEEMA GANESH UIKEY VS. STATE OF MAHARASHTRA [REFERRED TO]
LILLY STANISLAUS VS. CHAIRMAN T N E B [REFERRED TO]
V SUBRAMANIAM VS. STATE OF TAMIL NADU [REFERRED TO]
P N KANAGARAJ VS. STATE OF TAMIL NADU [REFERRED TO]
THANGAPANDI VS. DIRECTOR OF PRIMARY HEALTH SERVICES [REFERRED TO]
P RAVICHANDRAN VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
T SEKARAN VS. STATE OF TAMIL NADU REPRESENTED BY ITS [REFERRED TO]
REGISTRAR ADMINISTRATION MADURAI BENCH OF MADRAS HIGH COURT VS. SECRETARY TO GOVERNMENT [REFERRED TO]
GANESAN VS. STATE OF TAMIL NADU [REFERRED TO]
JOGINDER KAUR VS. THE PUNJAB STATE AND ORS. [REFERRED TO]