REGENT COMPUTRONICS PVT. LTD.

INDIAN CULTURAL RESEARCH TRUST; AR RAMASWAMY AND ORS Appellant

V/S

RM PALANIAPPAN; V CHANDRAMOULEESWARAN; S HARIHARAN; V PALANIAPPAN AND ORS Respondents

Referred Judgements :-

MANBODHAN LAL SRIVASTAVA V. STATE OF U.P. [REFERRED]
MADAMANCHI RAMAPPA AND ANOTHER V. MUTHALURU BOJJAPPA [REFERRED]
MUSIC ACADEMY,REP. BY ITS EXECUTIVE TRUSTEE V. INSPECTOR GENERAL OF REGISTRATION & OTHERS. [REFERRED]
GOVINDLAL CHHAGANLAL PATEL VS. AGRICULTURAL PRODUCE MARKET COMMITTEE GODHRA [REFERRED]
SHYAMCHARAN SHARMA VS. DHARAMDAS [REFERRED]
SANTOSH MEHTA VS. OM PRAKASH [REFERRED]
RAM MURTI VS. BHOLA NATH [REFERRED]
GANESH PRASAD SAH KESARI VS. LAKSHMI NARAYAN GUPTA [REFERRED]
B P KHEMKA PRIVATE LIMITED VS. BIRENDRA KUMAR BHOWMICK [REFERRED]
RUBBER HOUSE VS. EXCELSIOR NEEDLE INDUSTRIES PRIVATE LIMITED [REFERRED]
ADMINISTRATOR MUNICIPAL COMMITTEE CHARKHI DADRI VS. RAMJI LAL BAGLA [REFERRED]
SOUTH EASTERN COALFIELDS LIMITED VS. STATE OF MADHYA PRADESH [REFERRED]
KARNATAKA RARE EARTH VS. SENIOR GEOLOGIST DEPARTMENT OF MINES AND GEOLOGY [REFERRED]
SHIPPING CORPORATION OF INDIA LIMITED VS. MACHADO BROTHERS [REFERRED]
MEGHMALA VS. G NARASIMHA REDDY [REFERRED]
ANITA MALHOTRA VS. APPAREL EXPORT PROMOTION COUNCIL [REFERRED]
C DHARMALINGAM VS. DISTRICT REGISTRAR OFFICE OF THE DISTRICT REGISTRAR [REFERRED]

JUDGEMENT

(1.) C.R.P.(Pd).No.2905 of 2015 has been filed challenging the impugned order dated 16.10.2014 made in I.A.No.15897 of 2014 in O.S.No.5904 of 2014 on the file of the learned VI Assistant Judge, City Civil Court, Chennai which was confirmed by order and decreetal order dated 13.04.2015 made in C.M.A.No.142 of 2014 on the file of the learned IV Additional Judge, City Civil Court, Chennai.

(2.) C.R.P.(Pd).No.2906 of 2015 has been filed challenging the impugned order dated 16.10.2014 made in I.A.No.15900 of 2014 in O.S.No.5905 of 2014 on the file of the learned VI Assistant Judge, City Civil Court, Chennai which was confirmed by order and decreetal order dated 13.04.2015 made in C.M.A.No.143 of 2014 on the file of the learned IV Additional Judge, City Civil Court, Chennai.

(3.) C.R.P.(Pd).No.4272 of 2015 has been filed challenging the impugned order dated 16.10.2014 made in I.A.No.15900 of 2014 in O.S.No.5905 of 2014 on the file of the learned VI Assistant Judge, City Civil Court, Chennai which was confirmed by order and decreetal order dated 13.04.2015 made in C.M.A.No.143 of 2014 on the file of the learned IV Additional Judge, City Civil Court, Chennai.

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INDIAN CULTURAL RESEARCH TRUST; AR RAMASWAMY AND ORS Vs. RM PALANIAPPAN; V CHANDRAMOULEESWARAN; S HARIHARAN; V PALANIAPPAN AND ORS

Referred Judgements :-

JUDGEMENT

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