LAWS(MAD)-2016-8-217

KAMARAJ Vs. STATE AND ORS

Decided On August 18, 2016
KAMARAJ Appellant
V/S
State And Ors Respondents

JUDGEMENT

(1.) A3 in the Sessions Case in S.C.No.102 of 2005 on the file of the learned I Additional Sessions Judge, Tirunelveli is the appellant.

(2.) In the said Court, after trial, on 26.09.2006, he was found guilty and sentenced as detailed below: <FRM>JUDGEMENT_217_LAWS(MAD)8_2016.html</FRM>

(3.) The case of the prosecution in brief runs as under: