LAWS(MAD)-2016-6-435

MUTHUKUMARAN INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; REGISTRAR, ANNA UNIVERSITY; DIRECTOR, DIRECTORATE OF TECHNICAL EDUCATION; SECRETARY TO GOVERNMENT OF TAMIL NADU

Decided On June 08, 2016
MUTHUKUMARAN INSTITUTE OF TECHNOLOGY Appellant
V/S
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; REGISTRAR, ANNA UNIVERSITY; DIRECTOR, DIRECTORATE OF TECHNICAL EDUCATION; SECRETARY TO GOVERNMENT OF TAMIL NADU Respondents

JUDGEMENT

(1.) By consent, this writ petition is taken up for final disposal.

(2.) The deponent of the affidavit, namely the Principal of Sri Muthukumaran Institute of Technology, Chikkarayapuram, Near Mangadu, Chennai-600069, in the affidavit filed in support of this writ petition, averred as follows:

(3.) Mr.V.T.Gopalan, learned Senior Counsel assisted by Mr.B.Saraswathi, learned counsel appearing for the petitioner made the following submissions: