PONNAN Vs. PERAMAN

JUDGEMENT

(1.) APPEAL against the judgment and decree of the Subordinate Judge's Court at Dharmapuri dated 28.07.2006 in A.S.No.52 of 2005 confirming the judgment and decree of the District Munsif Court at Dharmapuri dated 17.11.2004 in O.S.No.254 of 2000.)The unsuccessful defendants in O.S.No.254 of 2000 on the file of the District Munsif Court, Dharmapuri are the appellants in the above appeal.

(2.) FOR the sake of convenience the parties are referred to as per their ranking in the suit.

(3.) HEARD Mr. P.Valliappan learned counsel appearing for the appellants.