(1.) HEARD the learned counsels appearing for the parties.
(2.) THE order of Preventive Detention on the ground that the detenu is a "Video Pirate" under the Act 14/1982 is being challenged in the present Habeas Corpus Petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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