(1.) THE plaintiff in O.S. No. 114 of 1990 on the file of the Principal Sub-Court, Pondicherry is the appellant in the above appeal.
(2.) FOR the sake of convenience, the parties are referred to as per their ranking in the suit.
(3.) I heard, Mr. R. Subramanian learned counsel for the appellant and Ms. N. Mala, learned counsel for the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN