CHENNAI PORT TRUST REP BY ITS CHAIRMAN Vs. GREAT EASTERN SHIPPING COMPANY LIMITED; MR JUSTICE G RAMANUJAM, PREMPLOYEES STATE INSURANCE CORPORATIONDING ARBITRATOR; MR JUSTICE M N CHANDURKAR, ARBITRATOR AND MR JUSTICE K SWAMIDURAI, ARBITRATOR

Referred Judgements :-

MODI CO V/S UNION OF INDIA [REFERRED]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED V/S BROJO NATH GANGULY;TARUN KANTI SENGUPTA [REFERRED]
PROVASH CHANDRA DALUI AND ANR. V. BISWANATH BANERJEE AND ANR. [REFERRED]
RENUSAGAR POWER COMPANY LIMITED;GENERAL ELECTRIC COMPANY V/S GENERAL ELECTRIC COMPANY;RENUSAGAR POWER COMPANY LIMITED [REFERRED]
RAJASTHAN STATE MINES AND MINERALS LTD. V. EASTERN ENGINEERING ENTERPRISES [REFERRED]
OLYMPUS SUPERSTRUCTURES PVT LTD V/S MEENA VIJAY KHETAN [REFERRED]
KONKAN RAILWAY CORPORATION LTD. V. MEHUL CONSTRUCTION CO. [REFERRED]
T.P. GEORGE V. STATE OF KERALA [REFERRED]
VIJAYA BANK V. MAKER DEVELOPMENT SERVICES PVT. LTD. [REFERRED]
SMITA CONDUCTORS LTD. V. EURO ALLOYS LTD. [REFERRED]
STATE OF RAJASTHAN V/S NAV BHARAT CONSTRUCTION CO [REFERRED]
UNION OF INDIA V. RAMNATH INTERNATIONAL CONSTRUCTION PVT. LTD. [REFERRED]
OIL AND NATURAL GAS CORPORATION LIMITED V/S SAW PIPES LTD [REFERRED]
A. AND A. RESTAURANT AND HOTEL PVT. LTD. V. DWARIKAJEET RESTAURANT PVT. LTD. [REFERRED]
UNION OF INDIA V. BAKSHI STEEL LIMITED [REFERRED]