LAWS(MAD)-2006-6-276

K SAKTHIVEL Vs. STATE LEVEL CASTE SCRUTINY COMMITTEE

Decided On June 28, 2006
K.SAKTHIVEL Appellant
V/S
STATE LEVEL CASTE SCRUTINY COMMITTEE Respondents

JUDGEMENT

(1.) THE writ appeal is directed against the order of the learned single Judge dated 13. 06. 2006 made in MP. No. 1 of 2006 in WP. No. 17257 of 2006, in and by which the learned Judge dismissed the stay petition filed by the petitioner.

(2.) ON direction, learned Additional Government Pleader takes notice for the respondent.

(3.) HEARD both sides.