(1.) THE plaintiff in O.S.No.529 of 1989 on the file of the District Munsif Court , Kallakurichi is the appellant in the above second appeal.
(2.) FOR the sake of convenience, the parties are referred to as per their ranking in the suit.
(3.) ON the above said pleadings the trial Court framed the following issues:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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