G SIVALINGAM Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) AGGRIEVED by the common order dated 10. 04. 2003 made in W. P. No. 2219 of 1998 etc, G. Sivalingam has filed the above appeal.

(2.) THE learned single Judge apart from the writ petition filed by the appellant G. Sivalingam in W. P. No. 2219 of 1998, disposed of two other writ petitions by the impugned order dated 10. 04. 2003.

(3.) HEARD Mr. S. N. Narasimhulu, learned counsel for the appellant as well as the Mr. P. Wilson, learned Special government Pleader for the respondents.