R TIRUPATHY Vs. DISTRICT COLLECTOR MADURAI DISTRICT COLLECTORATE

JUDGEMENT

(1.) HEARD the learned Senior Counsel appearing for the petitioners and the learned Special Government Pleader appearing for the respondents.

(2.) IN all these Writ Petitions common issues are involved therefore, they are taken together for common order.

(3.) IN W. P. Nos. 966 to 969 of 2005, the petitioners are the Village Panchayat Assistants working in Ilamanur Village Panchayat, Thirumogur Village Panchayat, Arumbanur Village Panchayat, Melarnadai Village Panchayat respectively, under the control of Madurai East Panchayat Union.