GOVINDAN Vs. DISTRICT REGISTRAR TENKASI AND

JUDGEMENT

(1.) THE petitioners are questioning the legality and correctness of the order of the second respondent dated 27.12.2005.

(2.) THE second respondent is the Joint SubRegistrar No. 2 of the Taluk Office, Tenkasi.

(3.) THE details are given below: No. Date & No. of Documents Sold by Survey No. and Extent Value Rs.