(1.) THE petitioner is accused of for the offence punishable under Section 138 of Negotiable Instrument Act, in S.T.C.No.987/2005 pending on the file of the Judicial Magistrate No. 1, Tirunelveli, Tirunelveli District.
(2.) THE learned counsel for the petitioner submits that in the statutory notice, it has been stated as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN