(1.) THE petitioner by name subbulakshmi, challenges the impugned order of detention dated 18. 08. 2005, detaining her son Saravanakumar under Section 3 (2) of the National Security act, 1980 (Central Act 65 of 1980 ).
(2.) HEARD both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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