MOTCHARAGINI Vs. SUPERINTENDENT OF POLICE CUDDALORE DISTRICT

JUDGEMENT

(1.) THE petitioner, by name Motcharagini filed this petition seeking direction to respondents 1 and 2 to produce her son Arokia Vincent Raj @ Raj in Court and set him at liberty.

(2.) BASED on the averments in the affidavit filed in support of the above petition, we have ordered notice to the respondents.