LAWS(MAD)-2006-6-65

D KALAIARASI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER

Decided On June 15, 2006
D KALAIARASI Appellant
V/S
DISTRICT ELEMENTARY EDUCATIONAL OFFICER Respondents

JUDGEMENT

(1.) AGGRIEVED by the order dated 01. 12. 1999 made in w. P. No. 1909 of 1999, the appellant has filed the above appeal.

(2.) HEARD both sides.