LAWS(MAD)-2006-7-274

K A BABU Vs. ATHILAKSHMI

Decided On July 12, 2006
K.A.BABU Appellant
V/S
ATHILAKSHMI Respondents

JUDGEMENT

(1.) THE petitioner, by name K. A. Babu, filed this petition for production of one Suriya @ Sudha, aged about 19 years, who is now confined at No. 59, Kalaivanar Street, Oragadam, Ambattur, Chennai-600 053, before this Court and set her at liberty.

(2.) PURSUANT to the direction of this Court, the detenue Suriya @ Sudha appeared before us. According to her, she is a major, her date of birth being 17. 06. 1988. Though the petitioner claims that he married the detenue on 10. 05. 2006, in our enquiry, the detenue stoutly denied the same. She also informed us that on 14. 06. 2006, she married one Dinakaran and according to her, from that date onwards, she is living with him happily.

(3.) IN the light of the above statement and assertion of the detenue, she being a major and married to one M. Dinakaran, we are not inclined to issue any direction as claimed by the petitioner. The detenue is free to continue her marital life according to her wish. However, the petitioner is at liberty to vindicate his grievance before the appropriate Forum, if he so desires. With the above observation, this petition is closed.