NEERKATHALINGA PANDIAN Vs. KOMALA

JUDGEMENT

(1.) AGGRIEVED over the order of the Second Additional Principal Judge, Family Court, Chennai, passed in I.A.No.109 of 2004 in O.S.No.16 of 2004, this revision has been filed.

(2.) THE brief facts of the case are as follows: -

(3.) THEREFORE, this Civil Revision Petition is dismissed. The revision petitioner and the 1st and second respondents are directed to appear before the Dean, Government General Hospital, Chennai-2, on 22.11.2006 and subject themselves for such tests.