CHAMUNDI STEEL CASTINGS (INDIA) LTD Vs. CESTAT, CHENNAI

JUDGEMENT

(1.) This petition coming on for orders upon perusing the petition and the affidavit filed in support thereof and upon hearing the arguments of Mr. K. Jeyachandran Advocate for the petitioner and the Respondents not appearing either in person or by an Advocate the court made the following order :-

(2.) No representation by the respondent. Interim stay is made absolute.