MINOR R SHYAMALA AND ORS Vs. STATE OF TAMIL NADU, HEALTH AND FAMILY WELFARE DEPARTMENT; PRINCIPAL CHETTINAD HOSPITAL AND RESEARCH INSTITUTE, TAMIL NADU DR M G R MEDICAL UNIVERSITY

Referred Judgements :-

MEDICAL COUNCIL OF INDIA VS. MADHU SINGH [REFERRED]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED]
MRIDUL DHAR VS. UNION OF INDIA [REFERRED]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED]