D RADHAKRISHNAN Vs. LIC OF INDIA

JUDGEMENT

(1.) THIS above writ appeal is directed against the order of the learned single Judge dated 15.04.2004 made in W.P.No.8325 of 1997, in and by which the learned Judge dismissed the writ petition filed by the petitioner/appellant.

(2.) HEARD Mr. R. Singaravelan, learned counsel for the appellant.