PUBLIC AND INDUSTRIAL RELATIONS NUCLEAR POWER CORPORATION MADRAS ATOMIC POWER STATION Vs. P CHNNNASAMY

Referred Judgements :-

DHANARAJ V. T.N.E.B. [REFERRED TO]
T.N.E.B. V. T.N.E.EMPLOYEES (MAD.) [REFERRED TO]
SALEM ERODE ELECTRICITY DISTRIBUTION CO PRIVATE LIMITED VS. THEIR EMPLOYEES UNION [REFERRED TO]
ROHTAK AND HISSAR DISTRICTS ELECTRIC SUPPLY CO LIMITED AMITABH TEXTILE MILLS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
WESTERN INDIA MATCH COMPANY LIMITED VS. WORKMEN [REFERRED TO]
MAHENDRA SINGH DHANTWAL VS. HINDUSTAN MOTORS LIMITED [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. HARI SHANKAR JAIN [REFERRED TO]
GLAXO LABORATORIES INDIA LIMITED VS. PRESIDING OFFICER LABOUR COURT MEERUT [REFERRED TO]
GLAXO LABORATORIES INDIA LIMITED VS. PRESIDING OFFICER LABOUR COURT MEERUT [REFERRED TO]
A L KALRA VS. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED [REFERRED TO]
RASIKLAL VAGHAJIBHAI PATEL VS. AHMEDABAD MUNICIPAL CORPORATION [REFERRED TO]
S ALAMELU VS. SUPERINTENDING ENGINEER SOUTH ARCOT [REFERRED TO]
J DHANRAJ VS. TAMIL NADU ELECTRICITY BOARD [REFERRED TO]
MURLIDHAR RAGHOJI SAVANT VS. GENERAL MANAGER NATHER AND PLATTI LIMITED [REFERRED TO]