UNION OF INDIA REPRESENTED BY THE PREMPLOYEES STATE INSURANCE CORPORATIONDENT OF INDIA THROUGH THE EXECUTIVE ENGINEER (C), TELECOM CIVIL DIVISION II Vs. ABIRAMI CONSTRUCTION COMPANY BY ITS MANAGING PARTNER AND SOLE ARBITRATOR, MR J PAL, CHIEF ENGINEER (CIVIL) TELECOM

Referred Judgements :-

UNION OF INDIA V. JAIN ASSOCIATES [REFERRED]
DELHI MUNICIPAL CORPORATION V. JAGAN NATH ASHOK KUMAR [REFERRED]
ALOPI PARSHAD AND SONS LIMITED VS. UNION OF INDIA [REFERRED]
UNION OF INDIA VS. A L RALLIA RAM [REFERRED]
SANTA SILA DEVI VS. DHIRENDRA NATH SEN [REFERRED]
UPPER GANGES VALLEY ELECTRICITY SUPPLY COMPANY LIMITED VS. U P ELECTRICITY BOARD [REFERRED]
TARAPORE AND COMPANY VS. COCHIN SHIPYARD LTD [REFERRED]
A T BRIJ PAUL SINGH VS. STATE OF GUJARAT [REFERRED]
CONTINENTAL CONSTRUCTION CO LIMITED VS. STATE OF MADHYA PRADESH [REFERRED]
PURI CONSTRUCTION PVT LIMITED VS. UNION OF INDIA [REFERRED]
GUJARAT WATER SUPPLY AND SEWERAGE BOARD VS. UNIQUE ERECTORS GUJARAT PRIVATE LIMITED [REFERRED]
K V GEORGE VS. SECRETARY TO GOVERNMENT WATER AND POWER DEPARTMENT TRIVANDRUM [REFERRED]
RAJASTHAN STATE MINES AND MINERALS LIMITED VS. EASTERN ENGINEERING ENTERPRISES [REFERRED]
BHARAT COKING COAL LIMITED VS. L K AHUJA AND CO [REFERRED]
WEST BENGAL STATE WAREHOUSING CORPORATION VS. SUNIL KUMAR KAYAN [REFERRED]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED]
BHARAT COKING COAL LIMITED VS. ANNAPURNA CONSTRUCTION [REFERRED]
BHARAT COKING COAL LTD VS. L K AHUJA [REFERRED]
STATE OF RAJASTHAN VS. NAV BHARAT CONSTRUCTION CO [REFERRED]
JAGDISH CHANDER VS. HINDUSTAN VEGETABLES OILS CORPN [REFERRED]
UNION OF INDIA VS. RAMNATH INTERNATIONAL [REFERRED]