RAMAMURTHY Vs. M RANI

JUDGEMENT

(1.) THIS Revision Petition has been filed against the order dated 10.2.2005, passed in Memo in S.R.No.2197/2005 in R.C.O.P.No.669/2003, on the file of the XII Judge, Small Causes Court, Chennai.

(2.) THE tenant in RCOP No.669/2003 is the revision petitioner.

(3.) I have carefully considered the rival submissions.