(1.) Identical issue is involved in the above writ petitions. Hence, common order is pronounced.
(2.) The petitioner is manufacturer of knit fabrics.
(3.) By paying excise and customs duty, the petitioner is importing raw materials for manufacture of fabrics.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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