REGENT COMPUTRONICS PVT. LTD.

CHINNAMMAL Appellant

V/S

SHANMUGAM Respondents

Referred Judgements :-

SRI SRINIVASMURTHY MANDIRAM V. MRS.GNANASOUNDARI [REFERRED TO]
SHANMUGAM V. VIJAYARANGAM & ANOTHER [REFERRED TO]
MD. IBRAHIM V. AHMED MARICAR [REFERRED TO]
CT A CT CHIDAMBARAM CHETTIAR VS. CT A CT SUBRAMANIAN CHETTIAR [REFERRED TO]
THIRUPATHI VS. KOTHAI AACHI [REFERRED TO]
MUTHUSAMY VS. THANGARAJ [REFERRED TO]
T P JAVA ROWTHER VS. SULAIMAN ROWTHER [REFERRED TO]

JUDGEMENT

(1.) THIS Revision Petition has been filed against the order dated 30.12.2004, passed in I.A.No.747/2004 in O.S.No.87/1998 on the file of the II Addl. District Munsif Court, Coimbatore.

(2.) THE plaintiff is the revision petitioner.

(3.) I have considered the rival submissions carefully.

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CHINNAMMAL Vs. SHANMUGAM

Referred Judgements :-

JUDGEMENT

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